K.S.RADHAKRISHNAN

20 recorded High Court judgment(s) · 2006–2007

Courts

Disposal nature

Recent judgments

• VIJAYAKUMARAN M.N. v. STATE OF KERALA — Kerala High Court (2007-12-01)
• K.MOHANACHANDRAN NAIR v. D.H.P.BABU — Kerala High Court (2007-11-29)
• NISHAT T.S. v. THE COMMISSIONER OF LAND REVENUE AND ANO — Kerala High Court (2007-09-13)
• DR.V.S.ANTONY v. LALITHADEVI — Kerala High Court (2007-08-06)
• KUNJAHMED v. UNION OF INDIA — Kerala High Court (2007-07-30)
• A.J.RAJU v. K.S.R.T.C — Kerala High Court (2007-07-06)
• M/S.KOHINOOR OIL INDUSTRIES v. DIVISIONAL FOREST OFFICER, NENMARA — Kerala High Court (2007-07-04)
• K.S.JOSHUA v. THE DIRECTOR,DIRECTORATE OF INDIAN — Kerala High Court (2007-07-02)
• K.S.E.B. v. MOHAMMED RAFI — Kerala High Court (2007-06-21)
• STATE OF KERALA v. PAPPACHAN.K. — Kerala High Court (2007-01-17)