K.S.RADHAKRISHNAN, ANTONY DOMINIC

516 recorded High Court judgment(s) · 2007–2007

Courts

Disposal nature

Recent judgments

• KM.MOHAMMED SOOFI v. STATE OF KERALA — Kerala High Court (2007-08-23)
• A.V.BHASKAR v. STATE OF KERALA — Kerala High Court (2007-08-18)
• STATE OF KERALA v. K.K. ABOOBACKER — Kerala High Court (2007-08-18)
• STATE OF KERALA AND ANOTHER v. JALALUDHEEN RAWTHER AND OTHERS — Kerala High Court (2007-08-18)
• KERALA SELF FINANCING ENGINEERING COLLEG v. M.G.UNIVERSITY — Kerala High Court (2007-08-10)
• A.P.SHOWKATHALI v. STATE OF KERALA — Kerala High Court (2007-08-10)
• VIPIN V.RAJAN v. SUB REGISTRAR(MARRIAGE OFFICER) — Kerala High Court (2007-08-10)
• UNION OF INDIA v. K.RADHAKRISHNAN NAIR — Kerala High Court (2007-08-10)
• M.IBRAHIMKUTTY v. M.G.UNIVERSITY — Kerala High Court (2007-08-10)
• MARIAM KOSHY v. JOLLY VARGHESE — Kerala High Court (2007-08-10)