LexK.S.RADHAKRISHNAN, . AKIL KURESHI
47 recorded High Court judgment(s) · 2008–2008
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 47 |
Disposal nature
| 38-RULE ABSOLUTE/ALLOWED @ FH | 20 |
| 46-ANY OTHER MODE @ FH | 16 |
| 35-ANY OTHER MODE @ ADM.STAGE | 4 |
| (unspecified) | 4 |
| 26-DISMISSED @ ADM.STAGE | 3 |
Recent judgments
- PRABHATBHAI DEVABHAI v. STATE OF GUJARAT — Gujarat High Court (2008-12-30)
- SURPAL SINGH LADHUBHA GOHIL v. RALIYATBAHEN MOHANBHAI SAVLIA — Gujarat High Court (2008-12-24)
- ARVIND GUPTA v. STATE OF GUJARAT — Gujarat High Court (2008-12-19)
- REGIONAL PASSPORT OFFICER v. URMILABEN ARUNBHAI BHAKTA — Gujarat High Court (2008-12-05)
- REGIONAL PASSPORT OFFICER v. SHIVANI ROHIT CHANDA — Gujarat High Court (2008-12-05)
- REGIONAL PASSPORT OFFICER REGIONAL PASSPORT OFFICE v. GUNVANTIBEN DAYARAMBHAI PATEL — Gujarat High Court (2008-12-05)
- REGIONAL PASSPORT OFFICER v. PANCHAL JASWANTLAL MANGALDAS — Gujarat High Court (2008-12-05)
- REGIONAL PASSPORT OFFICER v. KOKILABEN WIFE OF JASWANTLAL PANCHAL — Gujarat High Court (2008-12-05)
- CHILODA SEVA SAHAKARI MANDLI LTD. v. SUB POST MASTER — Gujarat High Court (2008-12-05)
- REGIONAL PASSPORT OFFICER v. KAUSHIKKUMAR MANGALBHAI PATEL — Gujarat High Court (2008-12-05)