LexK.S.RADHAKRISHNAN, A.K.BASHEER
205 recorded High Court judgment(s) · 2006–2007
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 205 |
Disposal nature
| DISPOSED OF | 92 |
| DISMISSED | 87 |
| ALLOWED | 9 |
| DISMISSED AS WITHDRAWN | 7 |
| DISMISSED AS INFRUCTUOUS | 5 |
| CLOSED | 2 |
| DISMISSED AS NOT PRESSED | 2 |
| REMANDED | 1 |
Recent judgments
- G.RAMAN NAIR v. STATE OF KERALA — Kerala High Court (2007-12-07)
- P.K.PRAVEENKUMAR v. SHAMEER — Kerala High Court (2007-11-07)
- BIJU v. SHEREEF RAWTHER & ANOTHER — Kerala High Court (2007-11-07)
- KANAKAM BALACHANDRAN v. O.J.VARGHESE — Kerala High Court (2007-11-07)
- RAVEENDRAN v. MANAGING PARTNER,M/S.SANTHIRAJ ASSOCIATE — Kerala High Court (2007-11-07)
- VIJAYAN M.IYER v. THE DEPUTY COMMISSIONER — Kerala High Court (2007-11-07)
- JANCY ROY @ THRESSIAMMA v. PRASAD A.K. — Kerala High Court (2007-11-06)
- K.M.GEORGE v. THE CHAIRMAN — Kerala High Court (2007-11-06)
- MOHANANPILLAI v. TRAVANCORE DEVASWOM BOARD — Kerala High Court (2007-11-05)
- STATE OF KERALA v. P.K.SURENDRANATHAN ASARI — Kerala High Court (2007-11-05)