K.S.MUDAGAL,VIJAYKUMAR A. PATIL

221 recorded High Court judgment(s) · 2024–2025

Courts

Karnataka High Court

221

DISMISSED	87
Partly Allowed	74
ALLOWED	28
ALLOWED AND REMANDED	8
DISPOSED	7
DROPPED	7
Dismissed for Non-Prosecution	6
Abated	3

HIGH COURT OF KARNATAKA v. SARVESH R — Karnataka High Court (2025-07-04)
SMT POORNIMA G v. THE STATE OF KARNATAKA — Karnataka High Court (2025-06-24)
SMT PUSHPA M P v. SRI PUTTASWAMY — Karnataka High Court (2025-06-09)
SMT RAJESHWARI v. M/S KOMITLA SERVICE — Karnataka High Court (2025-06-09)
M GANGADHARA v. STATE OF KARNATAKA — Karnataka High Court (2025-06-09)
SRI RAPHAEL MAXEL THEKKINIYATH v. SMT SRUTHY TRESA ANTONY — Karnataka High Court (2025-06-09)
MRS AMITHA NAIKAP v. MR NARAYANA P S — Karnataka High Court (2025-06-09)
H. V. SUNDARESHAN v. MR. AMIT BANNERJEE — Karnataka High Court (2025-06-09)
SMT G M ROOPA v. SMT DIVYA R — Karnataka High Court (2025-06-06)
K. M. NAGARAJ v. SRI. ANIL KUMAR. C.N. — Karnataka High Court (2025-06-05)