K.S.MUDAGAL,SURAJ GOVINDARAJ

22 recorded High Court judgment(s) · 2020–2021

Courts

Karnataka High Court

DISMISSED	9
ALLOWED	5
DISPOSED	3
Partly Allowed	2
IA/Memo/VK/OP in disposal	2
Dismissed for Non-Prosecution	1

RAMESHGOUDA C PATIL v. KUMAR.CHANNABASANAGOUDA — Karnataka High Court (2021-09-24)
SMT.GANGAVVA @ MANJULA W/O. NAGANAGOUDA HIREGOUDAR v. SRI.SOMARADDI S/O. CHANNARADDI BELAKOPPA, — Karnataka High Court (2020-05-21)
SHRI.CHANNARADDI BELKOPPA S/O BASAVAREDDI, v. SHRI. SOMARADDI S/O CHANNAREDDI BELKOPPA, — Karnataka High Court (2020-05-21)
CHANNARADDI BELKOPPA S/O. BASAVAREDDI, v. SRI.SOMARADDI S/O CHANNAREDDI BELKOPPA, — Karnataka High Court (2020-05-21)
CHANNARADDI @ CHANNAPPA BASAVARADDI BELKOPPA, v. HANMAVVA MALLAPPA GADAGI, — Karnataka High Court (2020-05-21)
STATE OF KARNATAKA, v. M/S. P.B.IBRAHIM, — Karnataka High Court (2020-05-08)
SHRI. PANDURANG S/O DATTATRAYA DHOTRE v. SHRI. RAVI S/O VAIJAPPA SIDDANNAVAR — Karnataka High Court (2020-05-08)
ARAVIND S/O VISHWANTHSA KALBURGI v. VITHABAI GHODKE SINCE DECEASED BY LRS — Karnataka High Court (2020-05-08)
SMT. G. RAJANI W/O LATE RAMESH BADU v. G RAGHAVENDRA S/O G BALA RANGAPPA — Karnataka High Court (2020-02-26)
SMT. G. RAJANI W/O LATE RAMESH BADU v. G RAGHAVENDRA S/O G BALA RANGAPPA — Karnataka High Court (2020-02-26)