K.S.MUDAGAL,S RACHAIAH

109 recorded High Court judgment(s) · 2017–2024

Courts

Karnataka High Court

109

DISMISSED	45
ALLOWED	20
Dismissed for Non-Prosecution	19
Partly Allowed	8
ALLOWED AND REMANDED	8
Abated	6
DISPOSED	3

SRI. NAGARAJ v. SMT. NETHRAVATHI — Karnataka High Court (2024-11-08)
SMT SHEEBA ANTONY v. SRI ANTONY PETER — Karnataka High Court (2022-09-30)
SRI PHANISH T N v. SMT RADHA J — Karnataka High Court (2022-09-30)
RAVI KUMAR v. MAHITHA — Karnataka High Court (2022-09-30)
MR DIVYANSHU MISHRA v. MRS ASHU BHATIA — Karnataka High Court (2022-09-29)
SMT. LALITHA G v. H.R.NATARAJU — Karnataka High Court (2022-09-28)
SMT VIJAYALAKSHMI v. S B ARUN — Karnataka High Court (2022-09-28)
SRI. B.K. AJAY KUMAR JAIN v. SMT. RESHMA — Karnataka High Court (2022-09-28)
SMT V M SANTHOSHA LAKSHMI v. SRI D V VENKATESHA BABU — Karnataka High Court (2022-09-26)
SMT. HEMAVATHI v. SRI JAIRAM S — Karnataka High Court (2022-09-26)