LexK.S.MUDAGAL,S.ABDUL NAZEER
152 recorded High Court judgment(s) · 2014–2017
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 152 |
Disposal nature
| DROPPED | 83 |
| DISMISSED | 28 |
| DISPOSED | 17 |
| Partly Allowed | 14 |
| ALLOWED | 4 |
| Converted | 3 |
| ALLOWED AND REMANDED | 1 |
| IA/Memo/VK/OP in disposal | 1 |
Recent judgments
- M/S KSG FARM AND NURSERY v. M/S KSG EXOTICS — Karnataka High Court (2017-02-15)
- M/S AGRIHORTICULTURAL CONSULTANTS v. M/S HORTICONTRACTS — Karnataka High Court (2017-02-15)
- M/S. KSG EXOTICS v. M/S. KSG FARM AND NURSERY — Karnataka High Court (2017-02-15)
- DIVYA RAMESH v. N.S.KIRAN/SHESHADRI K NITTUR — Karnataka High Court (2017-02-14)
- M/S SONATA SOFTWARE LIMITED v. M/S BINARY SEMANTICS LIMITED — Karnataka High Court (2017-02-13)
- M/S BINARY SEMANTICS LIMITED v. M/S SONATA SOFTWARE LIMITED — Karnataka High Court (2017-02-13)
- B.Y. MOHAN v. MR. ALLAHBAKSH K — Karnataka High Court (2017-02-03)
- NISHADA v. THE STATE OF KARNATAKA — Karnataka High Court (2017-02-03)
- THE MANAGER v. B.Y.MOHAN — Karnataka High Court (2017-02-03)
- MR NOEL LEWIS PINTO v. MRS SHALET D SOUZA — Karnataka High Court (2017-01-30)