K.S.MUDAGAL,RAMACHANDRA D. HUDDAR

137 recorded High Court judgment(s) · 2023–2024

Courts

Karnataka High Court

137

DISMISSED	69
Partly Allowed	48
ALLOWED	13
ALLOWED AND REMANDED	2
REJECTED	1
Dismissed for Non-Prosecution	1
Abated	1
DISPOSED	1

SMT SUNITHA v. SRI G PARAMASIVAIAH — Karnataka High Court (2024-07-01)
H N KRISHNAMURTHY v. DEEPAK RAO — Karnataka High Court (2024-01-12)
M/S GROUP 4 SECURITAS GUARDING LIMITED v. THE REGIONAL DIRECTOR — Karnataka High Court (2023-11-21)
G. N. RAJASHEKHAR @ RAJASHEKHARAIAH v. T. V. ANNAIAH — Karnataka High Court (2023-10-06)
THE LEGAL MANAGER Iffco-Tokio General Insurance Company Ltd., v. NAGARAJU — Karnataka High Court (2023-09-29)
SRI.K.S.LINGE GOWDA v. THE STATE OF KARNATAKA — Karnataka High Court (2023-09-29)
MRS H S GIRIJA v. MS K SHANTHI — Karnataka High Court (2023-09-01)
SHRISHAIL v. THE STATE OF KARNATAKA — Karnataka High Court (2023-09-01)
LIONS MRB MEMORIAL ENGLISH HIGH SCHOOL v. STATE OF KARNATAKA — Karnataka High Court (2023-09-01)
SHRI. NARAYANA BHOVI. B. H. v. THE STATE OF KARNATAKA — Karnataka High Court (2023-08-18)