K.S.MUDAGAL,RAJENDRA BADAMIKAR

86 recorded High Court judgment(s) · 2016–2023

Courts

Karnataka High Court

DISMISSED	51
Partly Allowed	27
ALLOWED	3
Dismissal for Non Compliance of Office Objections	2
Dismissed for Non-Prosecution	2
IA/Memo/VK/OP in disposal	1

SRI. SHA.BRA. CHANDRAMOULESHWARA SHIVACHARYA SWAMIGALU v. S.P VELAYUTHAM — Karnataka High Court (2023-11-10)
STATE OF KARNATAKA v. SRI ANWAR @ PRINCE — Karnataka High Court (2023-08-11)
SRI JAGATHGURU SRI NEELAKANTA SARANGA DESI KENDRA MAHASWAMIGALU v. S P VELAYUTHAM — Karnataka High Court (2023-05-22)
GAURAVA K.A v. VANITHA — Karnataka High Court (2023-04-21)
RANGASWAMY K K v. SMT. SEEBA RAJU — Karnataka High Court (2023-04-21)
KU SHWETHA K v. THE MANAGER — Karnataka High Court (2023-04-20)
MOHAMMED MUSTHAFA v. SPECIAL LAND ACQUISITON OFFICER — Karnataka High Court (2023-04-20)
UNITED INDIA INSURANCE CO. LTD., v. SMT. SHASHIKALA — Karnataka High Court (2023-04-19)
SMT VEENA KUMARI v. MAHESH RAO — Karnataka High Court (2023-04-19)
STATE OF KARNATAKA v. VIJAYA @ VIJAYKUMAR — Karnataka High Court (2023-04-19)