K.S.MUDAGAL,P SREE SUDHA

83 recorded High Court judgment(s) · 2025–2025

Courts

Karnataka High Court

DROPPED	57
DISPOSED	12
DISMISSED	8
Abated	2
Dismissed for Non-Prosecution	1
ALLOWED	1
ALLOWED AND REMANDED	1
Partly Allowed	1

MOHAMMAD ARIF @ ARIF v. NATIONAL INVESTIGATION AGENCY (NIA) — Karnataka High Court (2025-12-09)
MR ZIYA UR REHMAN @ ZIYA v. NATIONAL INVESTIGATION AGENCY — Karnataka High Court (2025-07-29)
MOHAMMED KHALEEL UR REHMAN v. SHIRIN TAJ — Karnataka High Court (2025-07-25)
SMT. SUMITHRA K v. RITHESH KUMAR SINGH — Karnataka High Court (2025-07-24)
M. T. NAGEGOWDA v. NISARGA PRIYA — Karnataka High Court (2025-07-24)
SRI R MANNAJI RAO v. M/S AGROMORE PRIVATE LTD — Karnataka High Court (2025-07-24)
MEHBOOB PASHA @ ABDULLAH v. NATIONAL INVESTIGATION AGENCY — Karnataka High Court (2025-07-22)
SRI. S. B. SUDHAKAR v. THE STATE OF KARNATAKA — Karnataka High Court (2025-07-21)
ITI LIMITED v. MS MALTHI R — Karnataka High Court (2025-07-21)
P.R.JANARDHAN v. DR. K. SRIHARI — Karnataka High Court (2025-07-18)