K.S.MUDAGAL,M.KHAZI

71 recorded High Court judgment(s) · 2021–2021

Courts

Karnataka High Court

DISMISSED	28
Partly Allowed	16
DISPOSED	12
DROPPED	9
ALLOWED	2
Dismissed for Non-Prosecution	2
Abated	1
ALLOWED AND REMANDED	1

SURESH v. THE STATE OF KARNATAKA — Karnataka High Court (2021-10-08)
PRAHLAD S/O MOGLAYYA GOWD v. NARSIMLU S/O MOGLAYYA GOWDA AND ORS — Karnataka High Court (2021-10-08)
SRI.ANWAR S/O MOULASAB SHAIK v. SMT.AFREEN W/O ANWAR SHAIK, — Karnataka High Court (2021-09-29)
SRI BALAJI S/O VAMANRAO SOLANKI v. THE STATE OF KARNATAKA — Karnataka High Court (2021-09-29)
ABDUL MAJEED S/O DR. ABDUL HAKEEM ARSHAD v. SRI LOKHANDE SNEHAL SUDHAKAR — Karnataka High Court (2021-09-08)
MUNVARUDDIN S/O IMAMUDDIN v. BASAVARAJ AND ORS — Karnataka High Court (2021-09-08)
G. VENKATA JAGANNATH S/O SATYARAJ v. THE STATE OF KARNATAKA AND ORS — Karnataka High Court (2021-09-08)
GIRIMALLAPPA @ GIRIMALLA @ GIREPPA AND ANR v. THE STATE OF KARNATAKA — Karnataka High Court (2021-09-08)
ISMAIL S/O IBRAHIMSAB BADEGHAR v. THE STATE OF KARNATAKA AND ORS — Karnataka High Court (2021-09-07)
MOHD ZAKIUDDIN RAZVI S/O ALI KHASIM AND ORS v. MALLAYYA S/O MARTHANDAPPA KUDLOOR AND ORS — Karnataka High Court (2021-09-07)