K.S.MUDAGAL,K. V. ARAVIND

87 recorded High Court judgment(s) · 2023–2025

Courts

Disposal nature

Recent judgments

• SMT PRITI SINGH v. RELIANCE GENERAL INSURANCE CO LTD — Karnataka High Court (2025-05-29)
• SANDEEPA B. D. v. THE STATE OF KARNATAKA — Karnataka High Court (2025-05-29)
• SRI G HEMANTHA RAO GHORE v. SMT PRAVEENA H RAO — Karnataka High Court (2025-05-29)
• H MUNI REDDY v. K N MUNIYAPPA REDDY — Karnataka High Court (2025-05-29)
• THE DIVISIONAL MANAGER v. SRI RAMESHA R — Karnataka High Court (2025-04-17)
• THE BRANCH MANAGER BAJAJ ALLIANZ GENERAL v. C.P. MANJULA — Karnataka High Court (2025-04-17)
• SMT SUMA v. SRI HARSHA M HEGDE — Karnataka High Court (2025-03-22)
• SMT. PRATHIMA. D v. SRI. MOHAN PARTHASARTHY — Karnataka High Court (2025-03-22)
• MR. KARTHIK KAMATH A v. NEETHI D NAYAK — Karnataka High Court (2025-03-22)
• MR.J. KESHAVA MURTHY v. SMT.G. C DEEPA — Karnataka High Court (2025-03-21)