K.S.MUDAGAL,K.S. HEMALEKHA

26 recorded High Court judgment(s) · 2024–2024

Courts

Karnataka High Court

DISMISSED	14
Partly Allowed	6
ALLOWED	2
ALLOWED AND REMANDED	2
Dismissed for Non-Prosecution	1
DISPOSED	1

THE ORIENTAL INSURANCE COMPANY LTD., v. K A SRINIVASA — Karnataka High Court (2024-04-01)
SRI H N EREGOWDA v. SRI H E GOPAL — Karnataka High Court (2024-04-01)
KARNATAKA STATE FINANCIAL CORPORATION v. M/S PAVITHRA INDUSTRIES — Karnataka High Court (2024-04-01)
H E GOPAL v. H N EREGOWDA — Karnataka High Court (2024-04-01)
SRI NAGARAJA ACHARYA v. SRI KASHAPPA K BELAGANTHI — Karnataka High Court (2024-03-07)
SRI BESTHA RAJASEKHAR v. SMT M UMA DEVI — Karnataka High Court (2024-03-07)
SMT.D. MADHU v. SRI.S. HARI PRASAD — Karnataka High Court (2024-03-06)
SMT. BHARATHI D v. RIVIGO SERVICE PVT., LTD., — Karnataka High Court (2024-03-06)
LAKSHMI G v. RAJESH — Karnataka High Court (2024-03-06)
SMT D PARVATHAMMA v. SRI N D KALLESH — Karnataka High Court (2024-03-06)