K.S.MUDAGAL,JYOTI MULIMANI

22 recorded High Court judgment(s) · 2018–2022

Courts

Karnataka High Court

DISMISSED	12
Partly Allowed	5
DISPOSED	2
ALLOWED AND REMANDED	1
ALLOWED	1
Dismissed for Non-Prosecution	1

NATIONAL DAIRY RESEARCH INSTITUTE v. R SHIV KUMAR — Karnataka High Court (2022-02-25)
NAGAPPA S/O. CHANNABASAPPA SOPPIN v. SUMANGALA @ BASAVANNEMMA — Karnataka High Court (2020-06-10)
GIRIJAVVA W/O MALLAPPA HADAPAD v. SOUBHAGYA W/O MUDDESH HADAPAD — Karnataka High Court (2020-05-08)
SMT.RUDRAMMA D/O LATE BASAPPA GONIGER v. SHRI SHIVAMURTHEPPA S/O LATE HUCCHAPPA GONIGER — Karnataka High Court (2020-05-08)
M/S TUNGABHADRA STEEL PRODUCTS LTD v. S.N.BASAVARAJ — Karnataka High Court (2020-05-08)
FAKKIRAPPA v. KAMALAKSHI — Karnataka High Court (2020-02-26)
SMT. PADMAVATI W/O PATREPPA KUKADALLI v. SMT. CHANNABASVVA W/O RAMAPPA MAJAGI — Karnataka High Court (2020-02-26)
SMT.BHAGIRATHIBAI v. SHRI.BHARAMA MASNU ATWADKAR, — Karnataka High Court (2020-02-26)
SMT.FAKKIRAVVA W/O RAMAPPA ANGADI v. THE STATE OF KARNATAKA — Karnataka High Court (2020-02-26)
HULIGEMMA D/O SANNA YANKOBANNA v. GALLEMMA W/O HULIYAPPA — Karnataka High Court (2020-02-26)