K.S.MUDAGAL,C.M. POONACHA

97 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• INSOLVENCY AND BANKRUPTCY BOARD OF INDIA, v. MR. KONDURU PRASHANTH RAJU — Karnataka High Court (2025-12-15)
• HEMA SUBHASH v. B M T C — Karnataka High Court (2025-03-20)
• SMT REENA ANAND v. BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED., — Karnataka High Court (2025-03-20)
• SRI R T BACHHE GOWDA v. M/S BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD., — Karnataka High Court (2025-03-07)
• SRI G PRABHUDEV v. SMT RANGANAYAKI — Karnataka High Court (2025-03-07)
• SRI AZEEMUDDIN v. SMT SUHANA PARVEEN — Karnataka High Court (2025-03-07)
• SMT K SUPRAJA v. SHRI N RAJAGOPAL — Karnataka High Court (2025-03-07)
• SMT. KAMAKSHI DIXIT v. K. SRINIVAS — Karnataka High Court (2025-03-07)
• SMT. VIJAYALAKSHMI R v. SRI.C.L. BALAJI — Karnataka High Court (2025-03-07)
• The Oriental Insurance Company Limited, v. PRASAD — Karnataka High Court (2025-03-07)