K.S.MUDAGAL,C M JOSHI

46 recorded High Court judgment(s) · 2023–2024

Courts

Disposal nature

Recent judgments

• SRI MUNIYAPPA SINCE DECEASED BY LR SRI. M R RAJAGOPAL v. SRI R RANGE GOWDA — Karnataka High Court (2024-07-12)
• KARNATAKA POWER CORPORATION LTD v. M/S BANGALORE CONSTRUCTION COMPANY — Karnataka High Court (2024-02-22)
• A VENKATESHAPPA v. THE GOVERNMENT OF KARNATAKA — Karnataka High Court (2024-01-23)
• SMT. M.S.KOMALA v. SRI M.N.SRINIVASAN — Karnataka High Court (2024-01-23)
• D. JAGADEESH v. A.C. SHANKAR — Karnataka High Court (2024-01-23)
• SMT J D DEVIKA RANI v. SMT A J SARALADEVI — Karnataka High Court (2023-12-20)
• SRI SHANTILAL MUTHA v. B R VASUKI — Karnataka High Court (2023-12-20)
• THE KARNATAKA HOUSING BOARD v. NAV VIKAS BUILDERS (P) LTD — Karnataka High Court (2023-12-15)
• SRI MUNIYAPPA v. SRI R RANGE GOWDA — Karnataka High Court (2023-12-15)
• SRI RANGANATHAM v. SRI SUBRAMANIAM — Karnataka High Court (2023-12-15)