K.S.MUDAGAL,ASHOK B HINCHIGERI

73 recorded High Court judgment(s) · 2014–2017

Courts

Disposal nature

Recent judgments

• SHRIRAM SANKARAN v. THE INSPECTOR OF POLICE — Karnataka High Court (2017-05-29)
• SMT R MALATHI v. THE PRINCIPAL SECRETARY — Karnataka High Court (2017-04-27)
• SMT. ASHA S B v. THE STATE OF KARNATAKA — Karnataka High Court (2017-04-27)
• THIPPESH NAIK L @ AJAR NAIK v. THE STATE OF KARNATAKA — Karnataka High Court (2017-04-27)
• SMT. VANITHA v. THE STATE OF KARNATAKA — Karnataka High Court (2017-04-27)
• SRI. PRAVEEN KUMAR v. SRI. PANDURANGAPPA — Karnataka High Court (2017-04-27)
• SRI. SUDARSHAN v. SMT. BEEPATHUMMA — Karnataka High Court (2017-04-26)
• JUBBER v. THE SECRETARY — Karnataka High Court (2017-04-26)
• SRI SUDARSHAN v. SRI A ADAM KUNHI — Karnataka High Court (2017-04-26)
• BRUHAT BENGALURU MAHANAGAR PALIKE v. JAYARAM GOUDA — Karnataka High Court (2017-04-26)