K.S.MUDAGAL,ANIL B KATTI

313 recorded High Court judgment(s) · 2020–2023

Courts

Karnataka High Court

313

DISMISSED	106
Partly Allowed	84
ALLOWED	68
DROPPED	22
DISPOSED	19
ALLOWED AND REMANDED	11
Dismissed for Non-Prosecution	2
REJECTED	1

L.B. RATHOD v. THE STATE OF KARNATAKA AND ORS — Karnataka High Court (2023-09-01)
RAVINDRA SWAMY S/O KALLAYYA SWAMY v. THE STATE OF KARNATAKA AND ORS — Karnataka High Court (2023-07-21)
THE ORIENTAL INSURANCE COMPANY LIMITED v. SMT SHOBA — Karnataka High Court (2023-04-13)
THE MANAGING DIRECTOR BMTC v. SRI.RAMASWAMY T.N. — Karnataka High Court (2023-02-24)
SRI. MAHESH B. G. v. SRI. SRINIVAS — Karnataka High Court (2023-02-24)
M/S NATIONAL INSURANCE COMPANY LTD v. MRS SHAMSHAD — Karnataka High Court (2023-02-23)
THE LEGAL MANAGER v. MAHALAKSHMAMMA — Karnataka High Court (2023-02-23)
NARASIMHASWAMY. V v. M/S. UNITED INDIA INSURANCE CO. LTD., — Karnataka High Court (2023-02-23)
THE NEW INDIA ASSURANCE COMPANY LIMITED v. SHRI D N RAMAMOHAN — Karnataka High Court (2023-02-22)
VENKATA RAMANA ALIAS VENKATARAMU v. SHIVADAS B — Karnataka High Court (2023-02-22)