K.S.MUDAGAL

5,022 recorded High Court judgment(s) · 2013–2025

Courts

Karnataka High Court

5022

DISMISSED	2141
ALLOWED	1694
DISPOSED	481
Partly Allowed	365
Dismissed for Non-Prosecution	155
ALLOWED AND REMANDED	63
Abated	40
REJECTED	34

SRI GOPU RATHOD v. THE STATE OF KARNATAKA — Karnataka High Court (2025-12-09)
M/S SHRIRAM TRANSPORT FINANCE CO LTD v. ANAND KUMAR — Karnataka High Court (2025-11-04)
SIDDALINGAYYA SWAMY AND ORS v. THE STATE OF KARNATAKA — Karnataka High Court (2025-08-01)
MR TEODORO ASSIS VAZ v. MR JAYARAM POOJARY — Karnataka High Court (2025-07-30)
SMT. RATHNAMMA v. D. KRISHNAMURTHY — Karnataka High Court (2025-07-25)
THE STATE BY v. MUNIREDDY — Karnataka High Court (2025-06-23)
PUTTAVEERA VENKATA VARAPRASAD v. STATE OF KARNATAKA — Karnataka High Court (2025-06-20)
SRI LOKESH Y S v. THE STATE BY — Karnataka High Court (2025-03-14)
SHRI. ABHISHEK @ CHOKI v. STATE OF KARNATAKA — Karnataka High Court (2025-03-06)
KRANTIKUMAR v. THE STATE AND ANR — Karnataka High Court (2025-02-06)