K. S. JHAVERI (CJ),. SUJIT NARAYAN PRASAD

38 recorded High Court judgment(s) · 2018–2018

Courts

Disposal nature

Recent judgments

• JASHPAL SINGH v. STATE OF ODISHA — Orissa High Court (2018-11-19)
• SARADA PR.DASH v. STATE — Orissa High Court (2018-11-19)
• ALLENGERS MEDICAL SYSTEMS LTD.,S.C.O v. STATE OF ODISHA — Orissa High Court (2018-11-19)
• BASANTA KUMAR SWAIN v. STATE — Orissa High Court (2018-11-19)
• SANJAY KU.BHUYAN v. STATE — Orissa High Court (2018-11-19)
• JYOTI RANJAN PALAI v. STATE OF ODISHA — Orissa High Court (2018-11-19)
• M/S.KALINGA WARRIORS SECURITY SERVICES v. STATE OF ODISHA — Orissa High Court (2018-11-19)
• UPENDRA PATTNAIK v. STATE and ORS. — Orissa High Court (2018-11-19)
• SUSANT KUMAR BEHERA v. STATE — Orissa High Court (2018-11-19)
• M/S. M.S. TELECOM TECHNOLOGY,CUTTACK v. UNION OF INDIA,NEW DELHI — Orissa High Court (2018-11-19)