K. S. JHAVERI (CJ),. S.K.MISHRA

26 recorded High Court judgment(s) · 2019–2019

Courts

Disposal nature

Recent judgments

• RAJ KISHORE MATHUR v. UNION OF INDIA — Orissa High Court (2019-07-01)
• ZAIBUNNISA BEGUM v. UNION OF INDIA. — Orissa High Court (2019-07-01)
• NU CALCUTTA CONSTN. v. RICHARDSON and CRUDDAS — Orissa High Court (2019-07-01)
• SUBHENDU KU.MOHANTY v. STATE — Orissa High Court (2019-07-01)
• RAJIB LOCHAN SAGAR DAS v. INDIRA GANDHI INSTITUTE OF TECHNOLOGY,SARAGA — Orissa High Court (2019-07-01)
• RABINDRA KU.PANSARI v. SBP.DIST.CO-OP. — Orissa High Court (2019-07-01)
• NIRANJAN BARAL v. STATE — Orissa High Court (2019-07-01)
• MOOKERJEE and CO. v. UNION OF INDIA — Orissa High Court (2019-07-01)
• SAMARJIT MOHAPATRA v. STATE OF ORISSA — Orissa High Court (2019-07-01)
• CH.SUBRAT GHADEI v. EXE.ENGNR.,M.N.DIVN. — Orissa High Court (2019-07-01)