LexK. S. JHAVERI (CJ),. PRAMATH PATNAIK
169 recorded High Court judgment(s) · 2019–2019
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 169 |
Disposal nature
| Disposed Off | 160 |
| Withdrawn | 9 |
Recent judgments
- DR.GOURA CHANDRA PATTNAYAK v. STATE OF ODISHA — Orissa High Court (2019-11-27)
- ACHYUTA KUMAR JENA v. STATE OF ODISHA — Orissa High Court (2019-11-27)
- SYNDICATES SCRAP PRO v. STATE and ORS. — Orissa High Court (2019-11-27)
- PARAMANANDA BEHERA v. STATE OF ODISHA — Orissa High Court (2019-11-27)
- BSNL v. STATE — Orissa High Court (2019-11-27)
- MADAN MOHAN DAS v. STATE OF ODISHA — Orissa High Court (2019-11-27)
- TELECOM DISTRICT MANAGER v. STATE OF ORISSA — Orissa High Court (2019-11-27)
- RABINARAYAN MOHANTY v. STATE OF ODISHA — Orissa High Court (2019-11-27)
- JAGANNATH GARDIA v. STATE OF ODISHA — Orissa High Court (2019-11-27)
- JAYASHREE DAS v. STATE OF ODISHA — Orissa High Court (2019-11-27)