K. S. JHAVERI (CJ),. K.R.MOHAPATRA

11,790 recorded High Court judgment(s) · 2018–2020

Courts

Orissa High Court

11790

Disposed Off	10825
Withdrawn	390
Dismissed	237
Dropped	94
Dismissed for non-complying conditional Order	77
Dismissed For Default/Non-Prosecution	53
Allowed	37
Infructuous	25

GSF STEELS PVT.LTD. v. CHIEF COMMISSIONER OF INCOME TAX, ODISHA — Orissa High Court (2020-01-03)
SANJAY KUMAR SAMAL v. STATE OF ODISHA — Orissa High Court (2020-01-03)
KANCHAN ROUT v. ODISHA ADMINISTRATIVE TRIBUNAL,CUTTACK — Orissa High Court (2020-01-03)
SATYAPIR SRICHANDAN v. STATE OF ODISHA — Orissa High Court (2020-01-03)
SHASHIDHAR MAHALIK v. COLLECTOR BALASORE — Orissa High Court (2020-01-03)
SRI RAM INTELLIGENCE SECURITIES PVT.LTD v. STATE OF ODISHA — Orissa High Court (2020-01-03)
MAHESWAR NAYAK v. STATE OF ODISHA — Orissa High Court (2020-01-03)
BIPIN BIHARI SWAIN v. THE EXECUTIVE ENGINEER — Orissa High Court (2020-01-03)
BAIRAGI CHARAN SAHOO v. STATE OF ODISHA — Orissa High Court (2020-01-03)
M/S. SIZYGY PROJECTS, PVT.LTD. v. UNION OF INDIA — Orissa High Court (2020-01-03)