K. S. JHAVERI (CJ),. I.MAHANTY

154 recorded High Court judgment(s) · 2018–2018

Courts

Disposal nature

Recent judgments

• NAGEN KU.BARIK v. BIJAY KU.DHAL — Orissa High Court (2018-08-17)
• RAMA CHANDRA SAHOO v. STATE OF ORISSA — Orissa High Court (2018-08-17)
• MANAGEMENT OF OSEB v. P.O.,LABOUR COURT — Orissa High Court (2018-08-17)
• PRIYAMBAD SAHU v. STATE OF ORISSA — Orissa High Court (2018-08-17)
• UTKAL CHYEMISTS v. STATE OF ORISSA — Orissa High Court (2018-08-17)
• SACHITRA K.PATRA v. STATE and ORS. — Orissa High Court (2018-08-17)
• EXE.ENGNR. v. GADADHAR PARIDA — Orissa High Court (2018-08-17)
• G.D.SAHU-SKIY CASES v. STATE OF ORISSA — Orissa High Court (2018-08-17)
• NAGEN KU.BARIK v. C.D.A. — Orissa High Court (2018-08-17)
• CHETTRAM AGRAWALLA v. N.A.C.,KUCHINDA — Orissa High Court (2018-08-17)