K. S. JHAVERI (CJ),. BISWANATH RATH

305 recorded High Court judgment(s) · 2018–2019

Courts

Orissa High Court

305

Disposed Off	285
Withdrawn	12
Dismissed	7
Dismissed For Default/Non-Prosecution	1

M/S.PARADIP P. LTD. v. STATE — Orissa High Court (2019-04-10)
BELAL BIRI FACTORY v. STATE — Orissa High Court (2019-04-10)
M/S.V.RAJESH and CO. v. STATE — Orissa High Court (2019-04-10)
GOPAL BIRI FACTORY v. STATE — Orissa High Court (2019-04-10)
VISHAL ENTERPRISES v. STATE — Orissa High Court (2019-04-10)
BHARAT BEEDI WORKS v. STATE — Orissa High Court (2019-04-10)
RAMESH R.PATEL and CO. v. STATE — Orissa High Court (2019-04-10)
SARAD KU AGRAWAL v. STATE — Orissa High Court (2019-04-10)
BHARAT HEAVY ELECTRI v. STATE — Orissa High Court (2019-04-10)
JOY TRADING CO. v. STATE — Orissa High Court (2019-04-10)