K. S. JHAVERI (CJ),. BISWAJIT MOHANTY

122 recorded High Court judgment(s) · 2019–2019

Courts

Disposal nature

Recent judgments

• STATE OF ORISSA v. RADHAKRUSHNA PATRA — Orissa High Court (2019-11-15)
• J.B.S.CONSTRUCTION PVT.LTD. v. STATE OF ODISHA — Orissa High Court (2019-01-25)
• STATE OF ODISHA v. GANJENDRA SWAIN — Orissa High Court (2019-01-25)
• M/S.D.D.BUILDERS LTD. v. STATE OF ODISHA — Orissa High Court (2019-01-25)
• M/S. D.D.BUILDERS LTD. v. STATE OF ODISHA — Orissa High Court (2019-01-25)
• AJIT KUMAR SWAIN v. STATE OF ODISHA — Orissa High Court (2019-01-25)
• BIBHUTI BHUSAN JENA v. OFFICE OF THE GOVERNOR OF ODISHA — Orissa High Court (2019-01-25)
• KARANJIA I.T.C. v. STATE and ORS. — Orissa High Court (2019-01-25)
• AJIT KUMAR SWAIN v. STATE OF ODISHA — Orissa High Court (2019-01-25)
• KHITISH R.MAHAPATRA v. DIRI/CNCDS,IGNU — Orissa High Court (2019-01-25)