K. S. JHAVERI (CJ),. B.R.SARANGI

163 recorded High Court judgment(s) · 2018–2019

Courts

Disposal nature

Recent judgments

• NANDA KISHORE PATHAK v. RAMAMANI DEVI@RAMAMANI PRATIHARI — Orissa High Court (2019-12-20)
• STATE OF ORISSA v. M/S.B.M.P. AND SONS CONSTRUCTIONS PVT.LTD. — Orissa High Court (2019-12-20)
• BIRANCHI NARAYAN DASH v. DY.REGR.,O.A.T.,CUTTACK — Orissa High Court (2019-11-29)
• KAILASH CH.DASH v. SUB-COLLECTOR,JAGATSINGHPUR — Orissa High Court (2019-11-29)
• M/S.ENKON PVT.LTD. v. BHUBANESWAR SMART CITY LTD. — Orissa High Court (2019-11-29)
• KAILASH CH.DASH v. SUB-COLLECTOR,JAGATSINGHPUR — Orissa High Court (2019-11-01)
• AKHIL KU.DAS v. STATE and ORS. — Orissa High Court (2019-11-01)
• STATE OF ODISHA and ORS. v. ALL ORISSA CONTRACTORS ASSOCIATION — Orissa High Court (2019-08-16)
• SHOBHA JAIN v. STATE OF ORISSA — Orissa High Court (2019-08-16)
• PRABHAT KU SENAPATI v. MADHU SUDAN PADHI — Orissa High Court (2019-08-16)