K. S. JHAVERI (CJ)

985 recorded High Court judgment(s) · 2018–2019

Courts

Orissa High Court

985

Disposed Off	424
Allowed	408
Dismissed for non-complying conditional Order	102
Withdrawn	23
Infructuous	9
Dismissed	8
Abated	4
Converted	3

GOPAL DIESEL v. INDIAN OIL CO. — Orissa High Court (2019-12-13)
GOVT.OF ORISSA v. TRAFALGAR HOUSE — Orissa High Court (2019-12-13)
M/S.R.L.SINGH ENGINEERS AND BUI,LDERS PVT.LTD. v. UNION OF INDIA — Orissa High Court (2019-11-29)
M/S.R.L.SINGH ENGINEERS AND BUI,LDERS PVT.LTD. v. UNION OF INDIA — Orissa High Court (2019-11-29)
M/S.PRADHAN ASSOCIATES v. APRICOT LABS PVT.LTD. — Orissa High Court (2019-11-29)
TRIVENI ENGINEERING AND INDUSTRIES LTD. v. ODISHA POWER GENERATION CORPORATION LTD. — Orissa High Court (2019-11-29)
M/S.SUBHADRA ELECTRICALS AND CIVIL CONSTRUCTION v. JOGIN ELECTRICALS — Orissa High Court (2019-11-29)
BHARAT PETROLEUM CORPORATION LTD. v. M/S.BALAJI AUTO WORLD,A PARTNERSHIP FIRM,INDUSTRIAL ESTATE,BARIPALI,SAMBALPUR — Orissa High Court (2019-11-29)
NARENDRA KU.BHUYAN v. MANAGING DIRECTOR,EMPHASIS LTD. — Orissa High Court (2019-11-29)
ALEKHA CH.BEHERA v. EXECUTIVE DIRECTOR,KAZSTROY SERVICES PETRON PVT.LTD. — Orissa High Court (2019-11-29)