LexK. S. JHAVERI
117,954 recorded High Court judgment(s) · 2005–2026
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 117954 |
Disposal nature
| DISPOSED OF | 39332 |
| ALLOWED | 33566 |
| DISMISSED | 33522 |
| WITHDRAWN | 4945 |
| PARTLY ALLOWED | 3937 |
| PEREMPTORY | 1741 |
| TRANSFERRED | 442 |
| (unspecified) | 283 |
Recent judgments
- SHARAD SINHA v. STATE MEDICAL AND HEALTHORS — Rajasthan High Court (2026-03-19)
- DASHRATH CHAUHAN v. STATE REVENUE DEPARTMENT ORS — Rajasthan High Court (2025-07-12)
- SMT KRISHNA KUMAWAT AND ANR v. STATE OF RAJASTHAN AND ORS — Rajasthan High Court (2024-09-24)
- RADHESHYAM v. HITESH ALIAS HIMANSHU AND ANR — Rajasthan High Court (2024-08-23)
- MANJU DEVI AND ORS v. RAJESH KUMAR TRIPATHI AND ANR — Rajasthan High Court (2024-05-30)
- DILIP SINGH URF DILIP KUMAR PRAJAPAT v. STATE OF RAJASTHAN AND ANR. — Rajasthan High Court (2024-02-20)
- RAM PRASAD AND ANR v. STATE — Rajasthan High Court (2024-01-17)
- SURAJPRAKASH v. STATE — Rajasthan High Court (2024-01-17)
- MADAN LAL v. STATE — Rajasthan High Court (2024-01-17)
- BHANWAR LAL v. U O I AND ORS — Rajasthan High Court (2023-12-20)