K S HEMALEKHA

871 recorded High Court judgment(s) · 2022–2025

Courts

Karnataka High Court

871

Dismissed for Non-Prosecution	352
DISMISSED	329
ALLOWED	60
DISPOSED	42
Abated	40
Partly Allowed	25
ALLOWED AND REMANDED	23

DEVENDRA v. SHANTKUMAR AND ORS — Karnataka High Court (2025-07-11)
INDRABAI AND ANR v. SHAMSHAD AND ORS — Karnataka High Court (2025-07-11)
NINGAMMA W/O LATE MALLAPPA NAIKODI AND ANR v. SAIBANNA S/O CHANDRAMAPPA NAIKODI AND ORS — Karnataka High Court (2025-07-11)
SHANTAPPA DIED BY LRS 1)SABAWWA AND ORS v. MALLAPPA DIED BY LRS HANAMANTHA DIED KBY LRS 1) TIPPAWWA AND ORS — Karnataka High Court (2025-07-11)
KASHINATH v. DONGRI AND ORS — Karnataka High Court (2025-06-27)
ANANDKUMAR v. SANJEEVKUMAR AND ORS — Karnataka High Court (2025-06-27)
ZULEKHA BEE SINCE DECEASED BY HER LRS 1A) JAWEED AHMED AND ORS v. MASTER ARIF AHMED — Karnataka High Court (2025-06-27)
SHAMSUNDAR v. MOHD. ISMAILE AND ORS — Karnataka High Court (2025-06-06)
SHREE CEMENT LTD v. KODLA BENAKANAHALLI DHANGAON AND RAJOLA AND ORS — Karnataka High Court (2025-06-06)
GOURI BEGUM SINCE DECEASED BY LR 1) MOHD. NAYEEMUDDIN AND ORS v. AFSARMIYAN — Karnataka High Court (2024-12-13)