LexK.S. HEMALEKHA
2,927 recorded High Court judgment(s) · 2021–2026
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 2927 |
Disposal nature
| DISPOSED | 1094 |
| DISMISSED | 1052 |
| ALLOWED | 502 |
| Dismissed for Non-Prosecution | 116 |
| Partly Allowed | 113 |
| ALLOWED AND REMANDED | 24 |
| Dismissal for Non Compliance of Office Objections | 11 |
| Abated | 10 |
Recent judgments
- SADANANDA D.S., v. KARNATAKA CASHEW DEVELOPMENT CORPORATION LTD., — Karnataka High Court (2026-04-30)
- OZONE URBANA MEADOWS OWNERS WELFARE ASSOCIATION v. BANGALORE ELECTRICITY SUPPLY COMPANY LIMITED — Karnataka High Court (2026-04-30)
- SMT.JYOTI VIJAY DABI v. KUM RUBIA AHMED — Karnataka High Court (2026-04-30)
- SRI. MUNIRAJU M. v. R. SOMASHEKARA REDDY, — Karnataka High Court (2026-04-30)
- SRI. DINESH v. SMT. D N NETHRAVATHI — Karnataka High Court (2026-04-30)
- MR MANJUNATH NARAYANSA KABADI v. VHBCS LAYOUT RESIDENTS WELFARE ASSOCIATION — Karnataka High Court (2026-04-30)
- JOEMAN VK v. THE STATE OF KARNATAKA — Karnataka High Court (2026-04-30)
- SRI. YARLAGADDA VENKATARAM KUMAR v. SMT. SWAPNA T.C — Karnataka High Court (2026-04-30)
- A L NANJUNDA RAJ URS v. A N LINGARAJE URS — Karnataka High Court (2026-04-30)
- SRI. SRIDHAR GUNDAPPA GOWDA v. M/S SHUBODINI ENTERPRISES — Karnataka High Court (2026-04-30)