K.S. GAREWAL,. R.S. MADAN

28 recorded High Court judgment(s) · 2006–2009

Courts

Disposal nature

Recent judgments

• SATISH KUMAR v. UNION TERRITORY, CHANDIGARH — Punjab & Haryana High Court (2009-05-06)
• PARDEEP KUMAR SETHI AND ANR. v. STATE OF HRY. AND ORS. — Punjab & Haryana High Court (2007-11-30)
• AMARJEET LAL v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2007-11-29)
• CHANDGI RAM v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2007-11-29)
• SUNTA DEVI v. COMMISSIONER, ROHTAK DIVN., ROHTAK & ORS — Punjab & Haryana High Court (2007-11-27)
• ARUN KUMAR v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2007-11-15)
• LOKENDER SINGH v. STATE BANK OF INDIA AND ANR. — Punjab & Haryana High Court (2007-10-31)
• MULKH RAJ GULATI v. STATE OF HY.. — Punjab & Haryana High Court (2007-10-15)
• AJMER SINGH & ANR. v. AMAR NATH AND ORS. — Punjab & Haryana High Court (2007-10-01)
• SAJJAN SINGH AND ORS. v. STATE OF HRY. AND ORS. — Punjab & Haryana High Court (2007-09-24)