K.S. GAREWAL

27 recorded High Court judgment(s) · 2006–2015

Courts

Disposal nature

Recent judgments

• GURNAM SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2015-08-13)
• NIKKA RAM v. THE FINANCIAL COMMISSIONER,PUN — Punjab & Haryana High Court (2011-06-01)
• GIANI RAM v. GRAM PANCHAYAT BIDHAL & ORS. — Punjab & Haryana High Court (2008-02-08)
• VIR KAUR v. RIKHI RAM AND OTHERS — Punjab & Haryana High Court (2007-08-22)
• HARPHOOL SINGH AND OTHERS v. F.C. PUNJAB AND OTHERS — Punjab & Haryana High Court (2007-07-02)
• SATNAM SINGH v. IMPROVEMENT TRUST LUDHIANA — Punjab & Haryana High Court (2007-07-02)
• NAZAR SINGH v. STATE OF PB. ETC. — Punjab & Haryana High Court (2007-07-02)
• BAJINDER SINGH AND ANOTHER v. HY.STATE ETC. — Punjab & Haryana High Court (2007-07-02)
• HAZARI ETC. v. COLLECTOR ROHTAK ETC. — Punjab & Haryana High Court (2007-07-02)
• BISHAN DASS v. GRAM PANCHAYAT BAKHTARI ETC. — Punjab & Haryana High Court (2007-07-02)