K.S. GAREWAL, DAYA CHAUDHARY

40 recorded High Court judgment(s) · 2005–2015

Courts

Disposal nature

Recent judgments

• TARLOCHAN SINGH v. COMMISSIONER, PATIALA DIVN. AND ETC. — Punjab & Haryana High Court (2015-08-26)
• TEJINDER SINGH v. MUNICIPAL CORP. CHD. AND ORS. — Punjab & Haryana High Court (2008-10-20)
• GHASITU SINGH AND ORS. v. STATE OFH RY. AND ORS. — Punjab & Haryana High Court (2008-08-05)
• P.S.E.B. v. DEPUTY COMMISSIONER-CUM-APPELLATE AND ORS. — Punjab & Haryana High Court (2008-07-18)
• DIDAR SINGH v. ST OF PB & ORS — Punjab & Haryana High Court (2008-07-09)
• JAGPAL SINGH v. DIRECTOR RURAL DEVL. & PANCHAYATS & ORS. — Punjab & Haryana High Court (2008-07-03)
• SATINDER DEV AND ANR. v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2008-07-03)
• SATYA DEVI v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2008-07-02)
• SURINDER SINGH AND ORS. v. FINANCIAL COMMISSIONER AND ORS. — Punjab & Haryana High Court (2008-07-02)
• JOGINDER SINGH v. FINANCIAL COMMISSIONER AND ORS. — Punjab & Haryana High Court (2008-07-02)