LexK.S.CHAUDHARI,DALIP SINGH
24 recorded High Court judgment(s) · 2009–2010
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 24 |
Disposal nature
| DISPOSED OF | 9 |
| ALLOWED | 8 |
| DISMISSED | 6 |
| TRANSFERRED | 1 |
Recent judgments
- NAWAL SINGH v. STATE — Rajasthan High Court (2010-02-16)
- DHANPAL v. STATE — Rajasthan High Court (2009-12-17)
- SATISH NIRANKARI v. STATE OF RAJ and ORS — Rajasthan High Court (2009-11-21)
- SATYA NARAIN SINGH v. STATE OF RAJ AND ORS — Rajasthan High Court (2009-11-21)
- RANVEER SINGH @BHANWAR SINGH v. STATE OF RAJ and ORS — Rajasthan High Court (2009-11-19)
- RAMESH v. STATE OF RAJ — Rajasthan High Court (2009-11-17)
- SURESH KUMAR v. STATE OF RAJ AND ORS — Rajasthan High Court (2009-11-05)
- FAROOQ v. STATE OF RAJ AND ORS — Rajasthan High Court (2009-11-05)
- RAMHET v. STATE OF RAJ and ORS — Rajasthan High Court (2009-11-03)
- SHOBHARAM v. STATE OF RAJ AND ORS — Rajasthan High Court (2009-11-03)