LexK.S.CHAUDHARI
142 recorded High Court judgment(s) · 2007–2012
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 142 |
Disposal nature
| PEREMPTORY | 82 |
| DISMISSED | 21 |
| ALLOWED | 21 |
| PARTLY ALLOWED | 9 |
| DISPOSED OF | 8 |
| WITHDRAWN | 1 |
Recent judgments
- RAMKUNWAR AND ORS v. STATE — Rajasthan High Court (2012-02-15)
- SUSHIL SINGH v. STATE OF RAJASTHAN THROUGH P.P. — Rajasthan High Court (2010-03-05)
- PAPPU@ OM PRAKASH MEENA v. STATE OF RAJASTHAN THROUGH P.P. — Rajasthan High Court (2010-03-05)
- RAMESH CHAND CHANDANI v. STATE OF RAJASTHAN THROUGH P.P. — Rajasthan High Court (2010-03-05)
- JHANDU URF DAYAWAN v. STATE OF RAJASTHAN THROUGH P.P. — Rajasthan High Court (2010-03-05)
- VIJAY SINGH v. STATE OF RAJASTHAN THROUGH P.P. — Rajasthan High Court (2010-03-05)
- MUSTAQ v. STATE OF RAJASTHAN THROUGH P.P. — Rajasthan High Court (2010-03-04)
- BABU AND ORS. v. STATE OF RAJASTHAN THROUGH P.P. — Rajasthan High Court (2010-03-04)
- SMT. CHANDO DEVI AND ANR. v. STATE OF RAJASTHAN THROUGH P.P. — Rajasthan High Court (2010-03-04)
- SHIV PRASAD PATIDAR v. STATE and ORS. — Rajasthan High Court (2010-02-08)