LexK.S.APPA RAO
1,008 recorded High Court judgment(s) · 2001–2013
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 1008 |
Disposal nature
| DISMISSED | 256 |
| ALLOWED NO COSTS | 214 |
| PARTLY ALLOWED NO COSTS | 143 |
| DISPOSED OF NO COSTS | 115 |
| DISMISSED NO COSTS | 104 |
| DISMISSED FOR DEFAULT | 59 |
| DISMISSED AS INFRUCTUOUS | 54 |
| WITHDRAWN | 28 |
Recent judgments
- P. Sudhakar Goud, v. The State of A.P., — Telangana High Court (2013-03-01)
- POOJARI NAGA RAJU v. STATE REP. BY PP. — Telangana High Court (2013-03-01)
- B.Venkataiah, v. The State of Andhra Pradesh, — Telangana High Court (2013-02-27)
- Sk.Jani, v. The State of A.P., rep. by its Publi Prosecutor, — Telangana High Court (2013-02-26)
- B.Swamy, v. The State of Andhra Pradesh, — Telangana High Court (2013-02-26)
- Nenavath Jagan, v. The State of A.P., — Telangana High Court (2013-02-26)
- Kurva Hanmanthu, v. The State of Andhra Pradesh, — Telangana High Court (2013-02-26)
- Shaik Shajahan v. Shaik Shakeel Mohammed Ali, — Telangana High Court (2013-02-26)
- Premnath, v. The State of A.P., — Telangana High Court (2013-02-25)
- Yepuri Antomy, v. State of Andhra Pradesh, — Telangana High Court (2013-02-21)