LexK.RAVIRAJA PANDIAN
98 recorded High Court judgment(s) · 2001–2010
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 98 |
Disposal nature
| DISPOSED OF | 28 |
| (unspecified) | 27 |
| DISMISSED | 22 |
| ALLOWED | 12 |
| DISMISSED WITH DIRECTION | 4 |
| PARTLY ALLOWED | 2 |
| ORDERED | 2 |
| DISMISSED AS WITHDRAWAL | 1 |
Recent judgments
- M/S STEEL AUTHORITY OF INDIA v. M/S SANCO TRANS LTD., — Madras High Court (2010-01-12)
- G.SUBHRAMANIAN v. DIRECTOR, CBI — Madras High Court (2009-10-24)
- G.D. NATARAJ v. M/S. BHARAT TRADERS — Madras High Court (2009-10-24)
- TMT. AROKIYA MARY v. THE SECRETARY — Madras High Court (2009-10-06)
- M/S.RAJAM INDUSTRIES P LTD v. THE DEPUTY COMMERCIAL TAX — Madras High Court (2009-09-30)
- WP/19740/1999 of Vs THE REGIONAL JOINT DIRECTOR, — Madras High Court (2009-09-16)
- M/S.BILAL HUSSAIN & CO, CNI-12 v. 1. STATE OF TAMIL NADU, REP — Madras High Court (2009-09-10)
- SUYAMPRAKASAM S/O APPASAMY v. DT COLLECTOR, — Madras High Court (2007-11-26)
- M/S.GRASIM INDUSTRIES LTD. v. T.N.E.B. — Madras High Court (2007-04-19)
- MRS. C. REKHA v. THE DISTRICT COLLECTOR — Madras High Court (2007-03-22)