K. RAVICHANDRABAABU, V. RAMASUBRAMANIAN

58 recorded High Court judgment(s) · 2015–2016

Courts

Madras High Court

ALLOWED	26
DISMISSED	15
DISPOSED OF	6
CLOSED	5
WITHDRAWN DISMISSED	3
ORDERED	2
DISMISSED FOR NON-PROSECUTION	1

S.Mahendran, v. The Bar Council of Tamil Nadu — Madras High Court (2016-04-25)
Y.Antony Jyothi Sheeran v. Bar Council of Tamilnadu and — Madras High Court (2016-04-25)
STATE REP BY, THE SECRETARY v. RASU, — Madras High Court (2016-04-04)
K.Sathyabal v. Bar Council of Tamilnadu — Madras High Court (2016-03-21)
THE COMMISSIONER OF CUSTOMS v. M/S TEXWORTH INTERNATIONAL — Madras High Court (2016-03-18)
COMMISSIONER v. T.PORKODI — Madras High Court (2016-03-18)
COMMISSIONER OF CENTRAL EXCISE v. CUSTOMS EXCISE AND SERVICE — Madras High Court (2016-03-18)
COMMISSIONER OF CENTRAL v. M/S.L&T VALVES LD — Madras High Court (2016-03-17)
S.KAYALVIZHI v. THE GENERAL MANAGER, — Madras High Court (2016-01-18)
NALLATHAMBI, v. THE JOINT COMMISSIONER — Madras High Court (2016-01-18)