LexK. RAVICHANDRABAABU, SENTHILKUMAR RAMAMOORTHY
454 recorded High Court judgment(s) · 2018–2020
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 454 |
Disposal nature
| DISPOSED OF | 240 |
| DISMISSED | 95 |
| WITHDRAWN DISMISSED | 42 |
| ALLOWED | 34 |
| ORDERED | 14 |
| DISMISSED AS INFRUCTUOUS | 13 |
| CLOSED | 8 |
| DISMISSED FOR NON-PROSECUTION | 6 |
Recent judgments
- THE MANAGEMENT v. M.Sankarapandi, — Madras High Court (2020-01-22)
- THE MANAGEMENT OF TAMIL NADU, v. SUNDARAPANDIAN, — Madras High Court (2019-10-23)
- P.SURESH v. THE ZONAL MANAGER — Madras High Court (2019-08-30)
- T.SEETHA, D/O.THIRUSAMIPILLAI, v. THE SECRECTARY TO GOVT., — Madras High Court (2019-08-30)
- Ponraj v. The officer in charge — Madras High Court (2019-08-30)
- The Director of Pension v. P.Jeyaraman — Madras High Court (2019-08-30)
- S.GANESAMOORTHY, ARTISAN GR II v. BHARAT HEAVY ELECTRICALS LTD., — Madras High Court (2019-08-30)
- D. AMIRTHAM v. THE AUTHORIZED OFFICER — Madras High Court (2019-08-30)
- V.BASKARAN, v. BHARAT HEAVY ELECTRICALS — Madras High Court (2019-08-30)
- S.AMMAPONNU v. THE DISTRICT COLLECTOR — Madras High Court (2019-08-30)