LexK. RAVICHANDRABAABU, R.BANUMATHI
36 recorded High Court judgment(s) · 2013–2013
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 36 |
Disposal nature
| DISMISSED | 17 |
| DISPOSED OF | 11 |
| ALLOWED | 5 |
| PARTLY ALLOWED | 2 |
| DISMISSED FOR NOT PRESSED | 1 |
Recent judgments
- M/S LEAAP INTERNATIONAL PVT v. THE COMMISSIONER OF SERVICE — Madras High Court (2013-04-30)
- KAVI BHARATHI VIDYALAYA v. THE SPECIAL OFFICER — Madras High Court (2013-04-29)
- PRAMOD KUMAR v. UNION OF INDIA — Madras High Court (2013-04-29)
- GOWRI ASHRAM v. DIRECTOR OF INCOME TAX — Madras High Court (2013-04-29)
- ROSARY MATRICULATION HIGHER v. THE GOVERNMENT OF TAMILNADU — Madras High Court (2013-04-23)
- COMMISSIONER OF INCOME TAX v. SHRI KURUVILLA ABRAHAM — Madras High Court (2013-04-16)
- SRI VEDANTHA DESIKAR v. T.SUBBARAMAN — Madras High Court (2013-04-15)
- COMMISSIONER OF INCOME TAX v. SRI T ARIVUNIDHI — Madras High Court (2013-04-08)
- S.A.A.ISPAHANI TRUST v. THE INCOME TAX OFFICER — Madras High Court (2013-04-08)
- M/S FOXTEQ SERVICES INDIA P LT v. THE COMMISSIONER OF SERVICES — Madras High Court (2013-04-03)