LexK. RAVICHANDRABAABU, HULUVADI G. RAMESH
100 recorded High Court judgment(s) · 2016–2016
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 100 |
Disposal nature
| DISPOSED OF | 32 |
| DISMISSED | 28 |
| PARTLY ALLOWED | 19 |
| ALLOWED | 9 |
| ORDERED | 7 |
| WITHDRAWN DISMISSED | 3 |
| DISMISSED FOR NON-PROSECUTION | 1 |
| DISMISSED AS INFRUCTUOUS | 1 |
Recent judgments
- Dravida Munnetra Kazhagam v. The Secretary to Governor — Madras High Court (2016-09-21)
- Mr.T.Thomson Joseph v. The Commissioner — Madras High Court (2016-09-09)
- K.Arumugam @ Arumugasamy v. The Tashildhar — Madras High Court (2016-09-09)
- Mohamed Nazeem v. The Secretary to — Madras High Court (2016-09-09)
- N.S.Saravanan v. Registrar General — Madras High Court (2016-09-09)
- A. MUTHU v. STATE OF TAMIL NADU, — Madras High Court (2016-09-09)
- Kuthbudeen v. The Secretary to — Madras High Court (2016-09-09)
- E.M.Pr.Muthappan v. The Corporation of Chennai — Madras High Court (2016-09-09)
- MADRAS UNIVERSITY TEACHERS v. UNIVERSITY OF MADRAS — Madras High Court (2016-09-09)
- K.M.Ganesh v. The Commissioner — Madras High Court (2016-09-08)