K. RAVICHANDRABAABU, CHITRA VENKATARAMAN

82 recorded High Court judgment(s) · 2012–2012

Courts

Disposal nature

Recent judgments

• THE COMMISISONER OF INCOME v. M/S SRI MAHALAKSHMI HOUSING — Madras High Court (2012-11-02)
• THE COMMISSIONER OF INCOME v. M/S.SREEVATSA REAL ESTATES — Madras High Court (2012-11-02)
• THE COMMISISONER OF INCOME v. M/S SRI MAHALAKSHMI HOUSING — Madras High Court (2012-11-02)
• COMMISSIONER OF INCOME TAX v. M/S CEEBROS PROPERTY — Madras High Court (2012-11-02)
• COMMISSIONER OF INCOME TAX v. M/S JAIN HOUSING & — Madras High Court (2012-11-02)
• THE COMMISSIONER OF v. M/S.CEEBROS HOTELS (P) LTD — Madras High Court (2012-11-02)
• M/S VISWAS PROMOTERS PVT LTD v. THE ASSISTANT COMMISSIONER — Madras High Court (2012-11-02)
• THE COMMISSIONER OF v. M/S. SHANTINIKETAN PROPERTY — Madras High Court (2012-11-02)
• THE COMMISISONER OF INCOME v. M/S SANGHVI AND DOSHI — Madras High Court (2012-11-01)
• M/S.INDIAN BANK v. THE DEPUTY COMMISSIONER OF — Madras High Court (2012-10-30)