LexK. RAVICHANDRABAABU
9,203 recorded High Court judgment(s) · 2012–2020
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 9203 |
Disposal nature
| DISPOSED OF | 4966 |
| ALLOWED | 1188 |
| WITHDRAWN DISMISSED | 921 |
| DISMISSED | 880 |
| CLOSED | 455 |
| DISMISSED AS INFRUCTUOUS | 329 |
| ORDERED | 237 |
| DISMISSED FOR NON-PROSECUTION | 83 |
Recent judgments
- M.Balaji,S/o.Late.A.S.Mani v. The State of TamilNadu — Madras High Court (2020-10-12)
- R.Venkatesan v. The District Collector — Madras High Court (2020-10-12)
- B.Ramamoorthy,No.20,22nd v. The District collector — Madras High Court (2020-10-12)
- Mrs.Manjula v. The Joint chief Controller of Explosives — Madras High Court (2020-10-12)
- K.S.M. Ibrahim, v. The Press Registrar& Head — Madras High Court (2020-10-12)
- D.Gajendran, v. The District Collector, — Madras High Court (2020-10-12)
- M.Tharabai, v. The Thasildar — Madras High Court (2020-10-12)
- G.Chandran, v. The Union of India, — Madras High Court (2020-10-09)
- Sri Masadachi Amman v. The Principal Secretary — Madras High Court (2020-10-09)
- Automotive Coaches & v. The Branch Incharge, — Madras High Court (2020-10-09)