LexK.RAMAKRISHNAN, S.SIRI JAGAN
1,520 recorded High Court judgment(s) · 2008–2014
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 1520 |
Disposal nature
| DISPOSED OF | 912 |
| DISMISSED | 245 |
| DISMISSED AS WITHDRAWN | 142 |
| CLOSED | 112 |
| DISMISSED AS NOT PRESSED | 30 |
| ALLOWED | 22 |
| REMANDED | 19 |
| DISMISSED AS INFRUCTUOUS | 13 |
Recent judgments
- UNNI MOIDEEN v. THE SUPERINTENDENT OF POLICE — Kerala High Court (2014-01-21)
- MURALI.K.K. v. THE RURAL S.P. IDUKKI — Kerala High Court (2014-01-20)
- G.SUDHIESH KUMAR v. THE COMMISSIONER OF POLICE — Kerala High Court (2014-01-20)
- JALAJA v. THE CIRCLE INSPECTOR OF POLICE — Kerala High Court (2014-01-20)
- PRATHAPAN.R.V v. BALACHANDRAN PILLAI — Kerala High Court (2014-01-20)
- THE ORIENTAL INSURANCE CO.LTD v. KUNHAYISSA — Kerala High Court (2014-01-17)
- KUSHALA v. ABDUL JAMEEL K.Y — Kerala High Court (2014-01-17)
- M/S.S.M.PROCESS PLANT PVT.LTD. v. VINU PHILIP MATHEW @ VINU BAI & ANR. — Kerala High Court (2014-01-17)
- NATIONAL INSURANCE COMPANY LTD. v. JAYAKUMAR — Kerala High Court (2014-01-17)
- PUNATHIL KADEEJA AND OTHERS v. MUKESH M.K. AND ANOTHER — Kerala High Court (2014-01-17)