LexK.RAMAKRISHNAN, P.N.RAVINDRAN
323 recorded High Court judgment(s) · 2015–2017
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 323 |
Disposal nature
| DISPOSED OF | 123 |
| DISMISSED | 102 |
| PARTLY ALLOWED | 37 |
| ALLOWED | 28 |
| CLOSED | 9 |
| DISMISSED AS NOT PRESSED | 8 |
| DISMISSED AS WITHDRAWN | 8 |
| REMANDED | 3 |
Recent judgments
- M/S.FLEMINGO DUTY FREE SHOP PVT. LTD. v. UNION OF INDIA — Kerala High Court (2017-08-22)
- VAIRAGHIMADOM,REP.BY ITS MADATHIPATHI v. CHEEKKOLI AYANIKKATTU SANTHAKUMARI — Kerala High Court (2017-06-14)
- THE GENERAL MANAGER, TELECOM BSNL, KOTTAYAM v. P.J.SARAMMA — Kerala High Court (2017-03-28)
- THE NEW INDIA ASSURANCE v. SUMATHY AMMA — Kerala High Court (2016-11-23)
- DEVANANDAN v. MANI , S/O.CHAMI MOOTHAN — Kerala High Court (2016-10-17)
- MANSOOR v. SHAJU — Kerala High Court (2016-10-17)
- INDIAN OIL CORPORATION LTD. v. JOSEPH PAUL — Kerala High Court (2016-09-07)
- VELAYUDHAN NAIR v. YOUNG MEN'S CHRISTIAN ASSOCIATION — Kerala High Court (2016-07-29)
- PRADEEPAN P.N. v. N.V.RAGHAVAN — Kerala High Court (2016-06-17)
- ANIYAN v. SOMASEKHARAN — Kerala High Court (2016-06-16)