K.RAMAKRISHNAN

4,213 recorded High Court judgment(s) · 2009–2017

Courts

Kerala High Court

4213

DISPOSED OF	1848
ALLOWED	841
DISMISSED	686
DISMISSED AS WITHDRAWN	209
PARTLY ALLOWED	173
DISMISSED AS NOT PRESSED	164
DISMISSED AS INFRUCTUOUS	114
DISMISSED FOR NON PROSECUTION	83

KUHIPURAYIL PATHUMMA v. THALASSERY MUNICIPALITY — Kerala High Court (2017-10-06)
K.V. JOSE v. SREE DURGA BHAGAVATHY TEMPLE — Kerala High Court (2017-10-05)
SEBASTIAN ALEXIS v. PYLEE ALEXIS — Kerala High Court (2017-10-04)
PHILIP CHEMMACHEL v. JAMES P.A.@ CHACKO CHACKO — Kerala High Court (2017-10-04)
BHANUMATHI v. SUNANDA — Kerala High Court (2017-10-04)
SREE RAMA BHAT v. LINGANNA NAIK — Kerala High Court (2017-10-04)
MADHAVAN NAIR KESAVAN NAIR v. PARAMESWARAN PILLAI KESAVAN — Kerala High Court (2017-10-03)
DR.SUDIN KOSHY v. DR.A.G.PANDURANGAN — Kerala High Court (2017-10-03)
PARAYIL SUDHAKARAN v. PARAMBATH MUKUNDAN — Kerala High Court (2017-09-28)
SOUTH KERALA DIOCESE v. S.R. BIJU — Kerala High Court (2017-09-28)