LexK.RAJASEKAR
10,141 recorded High Court judgment(s) · 2023–2026
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 10141 |
Disposal nature
| GRANTED | 3658 |
| DISMISSED | 3079 |
| RELAXED | 641 |
| ORDERED | 629 |
| WITHDRAWN DISMISSED | 499 |
| DISPOSED OF | 422 |
| PARTLY ALLOWED | 361 |
| MODIFIED | 245 |
Recent judgments
- MARK ROAD CONSTRUCTION (MADRAS) PVT. LTD v. P.T.KRISHNASWAMY — Madras High Court (2026-04-24)
- K. Pattammal v. J. Raghavendran — Madras High Court (2026-04-10)
- SIVAGAMI RAJAGOPALAN v. P. KALYANA SUNDARAM — Madras High Court (2026-04-10)
- J.SEKAR v. LOGANATHAN — Madras High Court (2026-04-10)
- The Managing Director v. Senthilkumar — Madras High Court (2026-04-01)
- SHEELA v. SRI PATTABIRAMA SWAMIGAL — Madras High Court (2026-04-01)
- KUMBAKONAM NARAYANA CHITS LTD v. N.RAMAKRISHNAN — Madras High Court (2026-04-01)
- Thamaraiselvi v. Ashan Muhameed — Madras High Court (2026-04-01)
- R.SHANTHI v. R.P.UDAYASURIYAN — Madras High Court (2026-04-01)
- B.SRINIVASAN v. R.MADHANKUMAR — Madras High Court (2026-04-01)