LexK.R.UDAYABHANU
2,633 recorded High Court judgment(s) · 2006–2007
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 2633 |
Disposal nature
| DISPOSED OF | 1508 |
| ALLOWED | 754 |
| DISMISSED | 275 |
| REMANDED | 49 |
| CLOSED | 22 |
| PARTLY ALLOWED | 13 |
| DISMISSED AS WITHDRAWN | 3 |
| DISPOSED OF WITH COSTS | 3 |
Recent judgments
- Y4I.PUSHPARAJAN v. T.M.VENU — Kerala High Court (2007-11-23)
- V.K.SREENIVASAN v. STATE OF KERALA — Kerala High Court (2007-11-23)
- REGIKUMAR v. STATE — Kerala High Court (2007-11-23)
- V.K.SREENIVASAN v. STATE OF KERALA — Kerala High Court (2007-11-23)
- POOVATHADY KUNHIRAMAN v. C.I.OF EXCISE HOSDURG — Kerala High Court (2007-11-23)
- ABDUL SHUKKUR v. STATE — Kerala High Court (2007-11-23)
- VARKEY CHERIAN @ RAJAN v. STATE OF KERALA — Kerala High Court (2007-11-23)
- ANTONY. K.M v. PIOUSE MATHEW — Kerala High Court (2007-11-22)
- MUHAMMED ALI v. KADEEJA — Kerala High Court (2007-11-22)
- PAYYADA BHASKARAN v. PADINHAREKANDIYIL PADMARAJAN — Kerala High Court (2007-11-22)